(1.) Issue notice to the respondents.
(2.) Mr.V.G.Bhanuprakash, learned additional government advocate, accepts notice for the respondents.
(3.) The writ petitioner was a lessee for extraction of building stone, which is a non-specified minor mineral.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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