LAWS(KAR)-2017-9-112

NIWARA BUILDERS Vs. STATE OF KARNATAKA

Decided On September 08, 2017

Niwara Builders Appellant

V/S

STATE OF KARNATAKA Respondents

Referred Judgements :-

K RAHEJA DEVELOPMENT CORPORATION VS. STATE OF KARNATAKA [REFERRED TO]
BINANI INDUSTRIES LTD VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. STATE OF KARNATAKA [REFERRED TO]

JUDGEMENT

(1.) The petitions are dismissed.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.