REGENT COMPUTRONICS PVT. LTD.

D. Krishna Reddy, S/O. D. Venkataramana Reddy, 71 Yrs, Retd. Manager, Dairy Kmf, 26, 5Th Main, 18Th Cr, Tirumala Nivas, N.S. Palya, Btm 2Nd Stage, Bangalore Appellant

V/S

State Of Karnataka, By Its Principal Secretary To Government, Animal Husbandry And Fisheries Department, Iv Floor, Vikasa Soudha, Bangalore Respondents

Referred Judgements :-

S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
V S KRITHIKA W/O N SEETARAM, VS. DIRECTOR, DIRECTOR OF LOKASHIKSHANA [REFERRED TO]

JUDGEMENT

(1.) Rule.

(2.) Mr. D. Nagaraj, learned AGA waives notice of Rule.

(3.) With the consent of learned Advocates appearing for both the sides, the petitions are finally heard.

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D. KRISHNA REDDY, S/O. D. VENKATARAMANA REDDY, 71 YRS, RETD. MANAGER, DAIRY KMF, 26, 5TH MAIN, 18TH CR, TIRUMALA NIVAS, N.S. PALYA, BTM 2ND STAGE, BANGALORE Vs. STATE OF KARNATAKA, BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, ANIMAL HUSBANDRY & FISHERIES DEPARTMENT, IV FLOOR, VIKASA SOUDHA, BANGALORE

Referred Judgements :-

JUDGEMENT

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