RAMESH S/O SHIVANANDAPPA HALLER Vs. KARNATAKA INSTITUTE OF MEDICAL SCIENCES, VIDYA NAGAR, HUBBALLI & ORS

JUDGEMENT

(1.) This writ appeal has been filed by Sri. Ramesh, son of Shivanandappa Haller, aggrieved by the dismissal of his Writ Petition No.63973/2009 by the learned single Judge on 07.08.2015.

(2.) The appellant had challenged the selection for the post of 'Junior Lab Technician- by the respondent Karnataka Institute of Medical Sciences, Vidyanagar, Hubli (KIMS- for short), for which, advertisement Annexure-A was issued by the respondent' KIMS on 009.2008 for 35 posts of Junior Lab Technicians. The criteria for the said post prescribed in the advertisement was as under:

(3.) Part-E of the said advertisement stipulated that the selected candidates will be governed by Karnataka Government Rules and Regulation and of KIMS Rules, Regulations and bye-laws.