(1.) This second appeal is filed by the original plaintiff in O.S. No. 307/1981 on the file of Principal II Civil Judge (Jr. Dn.), Bengaluru Rural District, Bengaluru, impugning the concurrent finding of both the Courts below in dismissing his suit.
(2.) The brief facts leading to this second appeal are as under:
(3.) Whether the plaintiff is entitled for the relief of Permanent Injunction ?