ABDUL RAZAK Vs. STATE OF KARNATAKA

Referred Judgements :-

UJAGAR SINGH V. THE STATE OF PUNJAB [REFERRED TO]
COMMISSIONER OF POLICE V. GURUBUX ANANDRAM BIRYANI [REFERRED TO]
SMT. MEENAXI V. ADDITIONAL DISTRICT MAGISTRATE AND POLICE COMMISSIONER [REFERRED TO]
SRIKANT V. DISTRICT MAGISTRATE,BIJAPUR [REFERRED TO]
CHULAM SARWAR VS. UNION OF INDIA [REFERRED TO]
SUNA ULLAH BUTT VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
LALLUBHAI JOGIBHAI PATEL VS. UNION OF INDIA [REFERRED TO]
KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA KIRIT KUMAR CHAMAN LAL KUNDALIYA VS. UNION OF INDIA [REFERRED TO]
ASHOK KUMAR VS. DELHI ADMINISTRATION [REFERRED TO]
SURESH BHOJRAJ CHELANI NARAIN T MIRCHANDANI VS. STATE OF MAHARASHTRA [REFERRED TO]
T DEVAKI VS. GOVERNMENT OF TAMILNADU [REFERRED TO]
T DEVAKI VS. GOVERNMENT OF TAMILNADU [REFERRED TO]
T P MOIDEEN KOYA VS. GOVERMENT OF KERALA [REFERRED TO]
VIMALA BAI VS. DISTRICT MAGISTRATE [REFERRED TO]
CHERUKURI MANI VS. CHIEF SECRETARY, GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SANGEETA VS. STATE OF KARNATAKA [REFERRED TO]
EARANNA ALIAS BONDA EARANNA VS. STATE OF KARNATAKA [REFERRED TO]
YALLAPPA MAREPPA VS. STATE OF KARNATAKA AND OTHERS [REFERRED TO]