SHANKARAYYA S/O. SHIVARUDRAYYA METI @ GANACHARYA AGE: 33 YEARS, OCC:AGRICULTURE, R/O. TADAKOD, PIN 581 105 TQ & DIST: DHARWAD Vs. THE STATE OF KARNATAKA, REP. BY STATE PUBLIC PROSECUTOR, KITTUR POLICE STATION, DIST: BELGAUM

Referred Judgements :-

PAPARAMBAKA ROSAMMA V. STATE OF ANDHRA PRADESH [REFERRED TO]
KUNDULA BALA SUBRABMANYAM V. STATE OF A.P. [REFERRED TO]
SOMPAL SINGH V. STATE OF UTTAR PRADESH [REFERRED TO]
STATE BY HOLEHONNUR POLICE V. PARARNESHWARAPPA [REFERRED TO]
VIJAY PAL V. STATE (GOVERNMENT OF NCT OF DELHI) [REFERRED TO]
LAXMI VS. OM PRAKASH [REFERRED TO]
LAXMAN VS. STATE OF MAHARASHTRA [REFERRED TO]
K RAMACHANDRAN VS. V N RAJAN [REFERRED TO]
KAMALAVVA VS. STATE OF KARNATAKA [REFERRED TO]
SUKANTI MOHARANA VS. STATE OF ORISSA [REFERRED TO]
GOVINDAPPA VS. STATE OF KARNATAKA [REFERRED TO]
ABRAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
VIJAYANDER KUMAR VS. STATE OF RAJASTHAN [REFERRED TO]
JUMNI VS. STATE OF HARYANA [REFERRED TO]
UMAKANT VS. STATE OF CHHATISGARH [REFERRED TO]
STATE OF GUJARAT VS. JAYRAJBHAI PUNJABHAI VARU [REFERRED TO]