FAYAZ AHAMMAD Vs. STATE OF KARNATAKA

Referred Judgements :-

MAFABHAI NAGARBHAI RAVAL VS. STATE OF GUJARAT [REFERRED TO]
LAXMAN VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MADHYA PRADESH VS. DAL SINGH [REFERRED TO]
VIJAY PAL VS. STATE (GNCT) OF DELHI [REFERRED TO]