LAWS(KAR)-2017-11-225

THOPAIAH Vs. JAMES EDWARD AND ORS.

Decided On November 03, 2017
Thopaiah Appellant
V/S
James Edward And Ors. Respondents

JUDGEMENT

(1.) This appeal is filed by the claimant seeking enhancement of the compensation awarded by the Tribunal.

(2.) With the consent of learned counsel appearing for the parties, appeal is heard and disposed of finally.

(3.) I have perused the judgment and award passed by the Tribunal including the records of the Tribunal.