VITHOBA Vs. BHIMABAI

JUDGEMENT

(1.) HEARD both Counsel.

(2.) THIS is defendants' appeal under Section 100 of the Civil Procedure Code.

(3.) THE plaintiff filed O. S. No. 19 of 1971 before the Additional Munsiff and J. M. F. C. , Gulbarga, against the defendants praying for declaration of title to the suit property and for possession.