NEERAJKAUL Vs. KUVEMPU UNIVERSITY SHIMOGA

JUDGEMENT

(1.) petitioner had appeared in the final m.b.b.s. examination in the month of february, 1996. Statement of marks dated 3-4-1996 obtained by the petitioner pertaining to the said examination which has been placed at annexure-a shows that out of three subjects, namely medicine, surgery and obstetrics and gynaecology (for short 'o and g'), petitioner was declared failed in the first subject, namely medicine.

(2.) the marks obtained by the petitioner is to the following effect : <frm>anish2.htm</frm>

(3.) from the above table of marks, it is clear that the subject "medicine" consisted of two parts, namely theory and clinical having separate pass marks. Theory paper carries 260 marks out of which minimum 130 marks was required for being declared pass. Similarly, clinical paper carries 100 maximum marks having 50 as pass marks. Thus the subject medicine was of total 360 marks, but for passing in the said subject the candidate has to separately pass in both the parts of the subject.