LAWS(KAR)-1996-10-42

RAJESAB BANDAGISAB GENNUR Vs. SIDDALINGAYYA RUDRAYYA HIREMATH

Decided On October 29, 1996
RAJESAB BANDAGISAB GENNUR Appellant
V/S
SIDDALINGAYYA RUDRAYYA HIREMATH Respondents

JUDGEMENT

(1.) HEARD both counsel.

(2.) THE appellants are the claimants before the tribunal.

(3.) JORABAI, mother of the claimants, died on 16-12-1989 at 8. 30 a. m. at the bus-stand in chikkapadasalagi village on bijapur-jamakhandi road as a result of the accident caused by the driver who was driving the tempo bearing No. Myj 7967.