REGENT COMPUTRONICS PVT. LTD.

K.KUNHAMBU Appellant

V/S

SYNDICATE BANK, MANIPAL Respondents

Referred Judgements :-

MASON V. WESTOBY [REFERRED TO]
MAHINDRA CHANDRA V. SUNITI BALA DEBI [REFERRED TO]
P.PERRAJU V. CENTRAL RANK OF INDIA [REFERRED TO]
J. KISHENLAL PHOOLCHAND V. A. RATHAN SINGH [REFERRED TO]
SURYA RAO V. GOKULDOSS [REFERRED TO]
PALGHAR ROLLING MILLS PVT LTD VS. VISVESVARAYA I S LTD [REFERRED TO]
BAI FATUBAI FIDAALI LALA VS. YUSUFALLY ESMAILJEE NAGREE [REFERRED TO]
BANSHI DHAR VS. GHISALAL [REFERRED TO]

JUDGEMENT

(1.) C.R.P. No. 56/1984 by the 1st defendant is directed against the order dt. 20-12-1983 passed by the Principal Civil Judge, Mangalore, in O.S. No. 250/1983 rejecting I.A. No. 4.

(2.) C.R.P. No. 2328/1984 by the 1st and 2nd defendants is directed against the order dt. 18-7-1984 passed by the Principal Civil Judge, Mangalore, in O.S. No. 250/1983 allowing I.A. 6.

(3.) M.F.A. No. 1587/1984 by the 1st and 2nd defendants is directed against the order dt. 18-7-1984 passed by the Principal Civil Judge, Mangalore, in O.S. No. 250/1983 allowing I.A. No. 5.

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K KUNHAMBU Vs. SYNDICATE BANK MANIPAL

Referred Judgements :-

JUDGEMENT

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