ASSISTANT COMMISSIONER BELGAUM Vs. CHANDASAHAB MOHADDINSAB MUJAWAR

JUDGEMENT

(1.) SHRI I.G. Gachchinamath for respondent -1 has filed two copy applications in C.R.Nos. 743 and 4951 of 1986 praying for issue of the certified copies of the judgment and decree passed in the present appeal M.F.A.No. 2100 of 1983 -on 8 -1 -1986. The office has made a note that the order dated 8 -1 -1986 was recalled by us on 17 -1 -1986. The office has also sought for a direction as to whether the certified copy of the order dated 8 -1 -1986 could be issued when the said order is not on the file and in the records.

(2.) HEARD Shri I.G.Gachchinamath who has applied for certified copies and also the learned Government Advocate Shri Hiremath in the matter.

(3.) ORDER 20 Rule 1 C.P.C. reads as : - -