LAWS(KAR)-1986-5-3

SHIVAPPA M N Vs. STATE OF KARNATAKA

Decided On May 29, 1986
Shivappa M N Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) IN these Writ Appeals, the following question of law arises for consideration:

(2.) THE facts of the case, in brief, are as follows : -