(1.) W.P.No.16/2026 is directed against the impugned order dtd. 22/12/2025 passed in M.A.No.7/2025 by the Prl.Senior Civil Judge, Bangalore Rural District, Bangalore (1st appellate court). W.P.No.21/2026 is filed by the very same petitioner against the impugned order dtd. 3/1/2026 passed on the application filed by the 6th respondent 6th defendant under Sec. 151 CPC in O.S.No.551/2025 on the file of I Addl.Civil Judge, Bangalore Rural District, Bangalore (Trial court).
(2.) Since the common questions of law and fact arise for consideration in these petitions, the same are taken up together for consideration.
(3.) For the order proposed and in view of the memo filed by the learned counsel for petitioner, notice to respondents 1 to 5 and 7 to 8 is dispensed with.