(1.) Heard learned counsel for the petitioners.
(2.) Learned Additional Government Advocate is directed to take notice for respondents.
(3.) This petition is filed seeking the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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