(1.) Learned counsel for the petitioner is absent. No representation.
(2.) Learned counsel for respondent No.1 is present.
(3.) The order sheet dtd. 3/2/2026 reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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