LAWS(KAR)-2026-2-157

M.S. RAMARAJU Vs. COMMISSIONER BANGALORE MAHANAGARA PALIKE

Decided On February 09, 2026
M.S. Ramaraju Appellant
V/S
COMMISSIONER BANGALORE MAHANAGARA PALIKE Respondents

JUDGEMENT

(1.) The captioned appeal by the unsuccessful plaintiffs who are aggrieved by the dismissal of the suit filed in O.S. No.16086/2006.

(2.) For the sake of brevity, the parties are referred to as per their rank before the trial Court.

(3.) Facts leading to the case are as under: