LAWS(KAR)-2026-4-39

PRUTHVIRAJ T.K. Vs. STATE OF KARNATAKA

Decided On April 01, 2026
Pruthviraj T.K. Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The petitioners are before this Court seeking the following prayer:

(2.) Heard Sri.Nitin Ramesh, learned counsel for the petitioners and Smt. Sowmya.R, learned High Court Government Pleader for respondent.

(3.) Learned counsel appearing for the petitioners would submit that the issue in the lis stands covered by the judgment rendered by a Co-ordinate Bench of this Court in W.P.No.24550/2024 disposed on 23/1/2025, wherein it has held as follows: