COMMISSIONER KARNATAKA HOUSING BOARD Vs. NARASIMHAIAH @ KUNTANNA

JUDGEMENT

(1.) This writ appeal is preferred by the respondents in Writ Petition No.63796/2016 (LA-KHB) challenging the order dtd. 8/8/2022 passed by the learned Single Judge.

(2.) We have heard Shri H.L. Pradeep Kumar, learned Counsel appearing for the appellants, Shri N.S.Sriraj Gowda, learned counsel appearing for respondents No.1[a to d] & caveator/respondent No.2 and Smt. Mamatha Shetty, learned Additional Government Advocate appearing for respondent No.3.

(3.) The brief facts of the case are as follows:-