REGENT COMPUTRONICS PVT. LTD.

Prabhugouda Appellant

V/S

Smt. Parvatewwa @ Parvatemma Respondents

Referred Judgements :-

VENKATA REDDY VS. PETHI REDDY [REFERRED TO]
PHOOLCHAND VS. COPAL LAL [REFERRED TO]
S SAI REDDY VS. S NARAYANA REDDY [REFERRED TO]
PREMA VS. NANJE GOWDA [REFERRED TO]
GANDURI KOTESHWARAMMA VS. CHAKIRI YANADI [REFERRED TO]
VINEETA SHARMA VS. RAKESH SHARMA [REFERRED TO]

JUDGEMENT

(1.) The petitioner filed this writ petition challenging the order dtd. 14/10/2025 passed on IA No.XXI in FDP No.13/2014 on the file of II Additional Senior Civil Judge and JMFC, Hubballi.

(2.) Brief facts leading rise to the filing of this writ petition are as follows:

(3.) The petitioner, aggrieved by the order dtd. 14/10/2025 on IA No.XXI in FDP No.13 of 2014, filed this writ petition.

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PRABHUGOUDA Vs. SMT. PARVATEWWA @ PARVATEMMA

Referred Judgements :-

JUDGEMENT

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