SHIVAMURTHI SAMPAGAV Vs. MAHADEV PATIL

JUDGEMENT

(1.) MFA No.102018/2016 is filed by the claimant seeking enhancement of the compensation as awarded in the Judgment and Award dtd. 6/5/2016 passed in MVC No.835/2013 by the Senior Civil Judge and Additional M.A.C.T., Saundatti.

(2.) MFA No.102976 of 2016 is filed by the owner of the offending vehicle challenging the absolving the liability of the insurer.

(3.) The facts leading to filing of a claim petition are as under: