LAWS(KAR)-2026-2-73

V. ANANDA KUMAR Vs. N.V. VIMALA

Decided On February 02, 2026
V. Ananda Kumar Appellant
V/S
N.V. Vimala Respondents

JUDGEMENT

(1.) Sri.A.N.Girijesh, learned counsel appearing for the legal representatives of the petitioner has filed a memo dtd. 8/10/2025 seeking leave of this Court to withdraw the petition.

(2.) Memo is placed on record, which reads as under:

(3.) In view of the memo, petition is dismissed as withdrawn.