(1.) Heard Sri. M. L. Vanti, learned counsel for the petitioners and Smt. Kirtilata R. Patil, learned High Court Government Pleader for the respondent.
(2.) Petition under Article 226 and 227 of Constitution of India with the following prayer:
(3.) Facts in nutshell which are utmost necessary for disposal of the present petition are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN