K.M. BANDI RANGAIAH Vs. SOMASHEKARAIAH K

JUDGEMENT

(1.) The order sheet dtd. 4/2/2026 reads as under:

(2.) Sri. Amar Gowda. K.S, learned counsel submits that he is representing the petitioner as Sri. Manjunath D.M, learned counsel on record is no more.

(3.) Heard Sri. Amar Gowda. K.S, learned counsel for the petitioner and Sri. Ramachandra, learned counsel for respondent.