(1.) An application being M.A.No.145 of 2015, is pending before the Debts Recovery Appellate Tribunal, Chennai.
(2.) The regular presiding officer is not available.
(3.) We are informed that the learned Judge of the Allahabad Bench of the said Tribunal is in -charge of the Chennai Bench.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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