KAMALAWA DUNDAPPA SANGAPPANAVAR (DEAD) LRS Vs. SPECIAL LAND ACQUISITION OFFICER MALAPRABHA PROJECT, DHARWAD AND ANOTHER

JUDGEMENT

(1.) This appeal is directed against the judgment and award passed by the Senior Civil Judge, Bailhongal (for short 'the Reference Court') in LAC No.26/2013 dated 31.05.2013.

(2.) Briefly stated the facts are:

(3.) Heard the learned counsel Sri. S.N. Hatti appearing for the appellant, learned Government Pleader Smt. Veena Hegde appearing for respondent No.1, learned counsel Sri. G. K. Hiregoudar, appearing for respondent No.2 and perused the records.