ITC INFOTECH INDIA LTD. Vs. VENKATARAMANA UPPADA

Referred Judgements :-

KSRTC VS KHALEEL AHMED AND ANR [REFERRED TO]
EXECUTIVE ENGINEER AND OTHERS VS LOKESH REDDY AND OTHERS [REFERRED TO]
PANDURANG DHONDI CHOUGULE VS. MARUTI HARI JADHAV [REFERRED TO]
NITYANANDA M JOSHI VS. LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
AMAR CHAND INANI VS. UNION OF INDIA [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
PYARE LAL SHARMA MANAGING DIRECTOR JAMMU AND KASHMIR INDUSTRIES LIMITED SRINAGAR VS. MANAGING DIRECTOR:PYARE LAL SHARMA [REFERRED TO]
P K RAMACHANDRAN VS. STATE OF KERALA [REFERRED TO]
NEDUNGADI BANK LIMITED VS. K P MADHAVANKUTTY [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. ZAKIR HUSSAIN [REFERRED TO]
DAMODARAN PILLAI VS. SOUTH INDIAN BANK LTD [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. ARUNKUMAR MADHAVRAO SINDDHAYE [REFERRED TO]
DIRECTOR FOOD AND SUPPLIES PUNJAB VS. GURMIT SINGH [REFERRED TO]
EXECUTIVE ENGINEER VS. LOKESH REDDY [REFERRED TO]
Karnataka State Road Transport Corporation VS. Abdul Azeez [REFERRED TO]
RUKMINIBAI VS. DIVISIONAL CONTROLLER [REFERRED TO]
FORESHORE CO-OPERATIVE HOUSING SOCIETY LIMITED VS. PRAVEEN D DESAI [REFERRED TO]