(1.) Issue Rule.
(2.) This writ petition is filed challenging the order dated 16.8.2013 in O.S.No.2026/2008 before the Trial Court partly allowing IA No.3 filed under Order IV Rule 17 read with Section 151 CPC.
(3.) Heard Sri G.S. Venkat Subbarao, learned Counsel for the petitioner and Sri G.S. Prasanna Kumar, learned Counsel for respondent No.2.