(1.) Heard the learned Additional Advocate General and the learned counsel appearing for the accused.
(2.) The facts of the case are as follows:
(3.) The court below by the impugned judgment convicted Accused No.1 for the alleged offences and acquitted the other accused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN