NARAYAN HUVAPPA TALAWAR Vs. ASHOK AND ORS.

JUDGEMENT

(1.) Though the matter is listed for admission, with consent of learned Counsel appearing for the parties, it is taken up for final disposal.

(2.) Injured - claimant in MVC No. 541/2007 on the file of I Addl. Senior Civil Judge and Addl. MACT., Dharwad, sitting at Navalgund (Tribunal' for short) has challenged the Judgment and Award dated 31.8.2010.

(3.) Heard Sri Hanamant R. Latur, learned Counsel for the appellant and Sri S.S. Joshi, learned Counsel for Respondent No. 2 - Insurer.