COMMISSIONER OF INCOME Vs. KARNATAKA REDDY JANASANGHA

Referred Judgements :-

CIT V. SOCIETY OF THE SISTERS OF ST. ANNE [REFERRED TO]
DIT (EXEMPTION) V. FRAMJEE CAWASJEE INSTITUTE [REFERRED TO]
CIT V. MUNISUVARAT JAIN [REFERRED TO]
DIT V. VISHWA JAGIRITI MISSION [REFERRED TO]
ESCORTS LIMITED GODREJ SOAPS LIMITED VS. UNION OF INDIA [REFERRED TO]
GOVT OF INDIA VS. INDIAN TOBACCO ASSOCIATION [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHETH MANILAL RANCHHODDAS VISHRAM BHAVAN TRUST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SOCIETY OF THE SISTERS OF ST ANNE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAIPUR PALLOTTINE SOCIETY [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAO BAHADUR CALAVALA CUNNAN CHETTY CHARITIES [REFERRED TO]
Commissioner of Income tax VS. Bhoruka Public Welfare Trust [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INSTITUTE OF BANKING PERSONNEL SELECTION [REFERRED TO]
LISSIE MEDICAL INSTITUTIONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VATIKA TOWNSHIP PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DEVI SAKUNTALA THARAL CHARITABLE FOUNDATION [REFERRED TO]
THE COMMISSIONER OF INCOME TAX VS. MARKET COMMITTEE [REFERRED TO]
THE DIRECTOR OF INCOME TAX AND ORS. VS. AL-AMEEN CHARITABLE FUND TRUST AND ORS. [REFERRED TO]