N.C. SHIVAKUMAR AND ANOTHER Vs. STATE

Referred Judgements :-

SARJOO PRASAD V. THE EMPEROR [REFERRED]
AMRIK SINGH V. STATE PEPSU [REFERRED]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED]
SHREEKANTIAH RAMAYYA MUNIPALLI VS. STATE OF BOMBAY [REFERRED]
MATAJOG DOBEY NAND RAM AGARWALA VS. H C BHARI:H C BHARI [REFERRED]
JASWANT SINGH VS. STATE OF PUNJAB [REFERRED]
S A VENKATARAMAN V D JHINGAN VS. STATE:STATE OF UTTAR PRADESH [REFERRED]
GOPAL DAS SINDHI VS. STATE OF ASSAM [REFERRED]
JAMUNA SINGLI VS. BHADAI SHAH [REFERRED]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
RAGHUBANS DUBEY VS. STATE OF BIHAR [REFERRED]
C R BANSI VS. STATE OF MAHARASHTRA [REFERRED]
HARIHAR PRASAD VS. STATE OF BIHAR [REFERRED]
DEVARAPALLI LAKSHMINARAYANA REDDY VS. V NARAYANA REDDY [REFERRED]
B SAHA VS. M S KOCHAR [REFERRED]
STATE OF BIHAR VS. YOGENDRA SINGH COL RETIRED [REFERRED]
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ALPANA V MEHTA VS. PARITOSH BHUPESHKUMAR SHETH:MAHARASHTRA STATE BOARD OF SECONDARY EDUCATION [REFERRED]
STATE OF WEST BENGAL VS. MOHAMMAD KHALID:MOHAMMAD RASHID KHAN:ABDULAZIZ [REFERRED]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED]
VINEETNARAIN VS. UNION OF INDIA [REFERRED]
P V NARASIMHA RAO VS. STATE CBI SPE [REFERRED]
STATE VS. RAJ KUMAR JAIN [REFERRED]
KALICHARAN MAHAPATRA VS. STATE OF ORISSA [REFERRED]
STATE OF KERALA VS. V PADMNABHAN NAIR [REFERRED]
STATE OF HIMACHAL PRADESH VS. M P GUPTA [REFERRED]
K KALIMUTHU VS. STATE [REFERRED]
STATE OF GOA VS. BABU THOMAS [REFERRED]
DILAWAR SINGH VS. PARVINDER SINGH [REFERRED]
STATE OF KARNATAKA VS. PASTOR P RAJU [REFERRED]
LALU PRASAD ALIAS LALU PRASAD YADAV VS. STATE OF BIHAR [REFERRED]
PARKASH SINGH BADAL VS. STATE OF PUNJAB [REFERRED]
MAKSUD SAIYED VS. STATE OF GUJARAT [REFERRED]
STATE OF M P VS. VIRENDRA KUMAR TRIPATHI [REFERRED]
STATE OF U P VS. PARAS NATH SINGH [REFERRED]
SUBRAMANIAN SWAMY VS. MANMOHAN SINGH [REFERRED]
GENERAL OFFICER COMMANDING VS. CBI [REFERRED]
ANIL KUMAR VS. M.K.AIYAPPA [REFERRED]
M.K. AIYAPPA VS. STATE OF KARNATAKA, BY LOKAYUKTA POLICE [REFERRED]
C.B.I. VS. ASHOK KUMAR AGGARWAL [REFERRED]