(1.) Heard the learned counsel for the parties.
(2.) All these appeals arise from the common judgment passed by the Motor Accident Claims Tribunal No. VIII, Muddebihal in MVC Nos. 68/2008 to 74/2008 and 77/2008.
(3.) The facts in brief are:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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