(1.) The learned counsel for the appellant has filed a memo stating that the appellant does not wish to prosecute the appeal and therefore, the appeal may be dismissed as not pressed.
(2.) Accordingly, the appeal is dismissed as not pressed. Memo dated 1.6.2015 ordered, accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN