LAWS(KAR)-2016-6-134

SURESH SALARIYA Vs. RITA VIJAY SURI

Decided On June 16, 2016
Suresh Salariya Appellant
V/S
Rita Vijay Suri Respondents

JUDGEMENT

(1.) Issue rule.

(2.) These petitions are filed with a prayer to quash the order dated 18-2-2016 in O.S. No. 16375 of 2006 passed by the Trial Court.

(3.) Heard Sri M.N. Uma Shankar, learned Counsel for the petitioners, Sri R. Rajashekhar, learned Counsel for respondent 1, Sri V.D. Raviraj, learned Counsel for respondent 2 and Smt. M.N. Hymavathi, learned Counsel for respondent 3.