LAWS(KAR)-2016-7-128

RASHIDA Vs. KHURSHEED BEGUM

Decided On July 11, 2016
RASHIDA; ABDULLA; AYESHA; IBAAD; YASMIN; IRFAN; KULSUM Appellant
V/S
KHURSHEED BEGUM; MANSOOR AHMED; MASOOD AHMED; SAWOOD PASHA; MOHAMMED FAROOQ; MOHAMMED BILAL; UMMAE HANNI; SYEDA BEGUM; SHAMA PARVEEN; SHAMSIA; MAHBOOB PASHA; ELYAS PASHA Respondents

JUDGEMENT

(1.) Though this petition is listed for orders, with consent of the learned counsel for the parties, the same is taken up for final disposal.

(2.) Rule.

(3.) This petition is filed challenging order of the trial Court dated 19.03.2016 dismissing the I.A.No.10 filed under Order XXVI Rule 9 of Code of Civil Procedure.