REGENT COMPUTRONICS PVT. LTD.

M/S. Avighna Coffee Pvt. Ltd. Having Its Registered Office At: No.514/1, 80 Feet Road Koramangala 1St Block Bengaluru Appellant

V/S

M/S Cothas Coffee Co. Having Its Registered Office At No.609 Respondents

Referred Judgements :-

S. CHIVERS & SONS V. S. CHIVERS & CO. LTD. [REFERRED TO]
JOSEPH RODGERS & SONS,LIMITED V. W.N. RODGERS & COMPANY [REFERRED TO]
BAJAJ ELECTRICALS LIMITED,BOMBAY V. METALS & ALLIED PRODUCTS,BOMBAY [REFERRED TO]
PARKER - KNOLL LIMITED V. KNOIL INTERNATIONAL LIMITED [REFERRED TO]
STERLING'S MAC FAST FOOD V. MCDONALD'S CORPORATION [REFERRED TO]
WANDER LTD. V. ANTOX INDIA P. LTD. [REFERRED TO]
HEAVY ENGINEERING MAZDOOR UNION VS. STATE OF BIHAR [REFERRED TO]
F HOFFMANN LA ROCHE AND COMPANY LIMITED VS. GEOFFREY MANNER AND CO PRIVATE LIMITED [REFERRED TO]
PARLE PRODUCTS PRIVATE LIMITED VS. J P AND CO MYSORE [REFERRED TO]
SHIV KUMAR CHADHA / D.M.SAWHNEY / D.R.CHAWLA VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
MAHENDRA AND MAHENDRA PAPER MILLS LIMITED VS. MAHINDRA AND MAHINDRA LIMITED [REFERRED TO]
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED VS. SUDHIR BHATIA [REFERRED TO]
REDDYS LABORATORIES LTD VS. REDDY PHARMACEUTICALS LIMITED [REFERRED TO]
ADIGAS ABHIRUCHI VS. ADIGAS FAST FOOD [REFERRED TO]
PRECIOUS JEWELS VS. VARUN GEMS [REFERRED TO]

JUDGEMENT

(1.) This appeal is presented by the defendant before the Trial Court challenging the order dated 20.2.2016 allowing IAs No.1 and 2 filed under Order 39 Rules 1 and 2 read with Section 151 CPC and restraining the defendant from causing any sale and advertisement of its product under the trademark "cothagiri" or any other mark either in English or in any other language identified with or deceptively similar to plaintiffs registered trademarks "Cothas Coffee" and "Cothas".

(2.) Plaintiff-respondent has filed Cross Objections to set aside a finding recorded by the trial Court that it has not complied with provisions of Order 39, Rule 3 (a) CPC.

(3.) For the sake of convenience, parties are referred as per their status before the Trial Court.

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M/S. AVIGHNA COFFEE PVT. LTD. HAVING ITS REGISTERED OFFICE AT: NO.514/1, 80 FEET ROAD KORAMANGALA 1ST BLOCK BENGALURU Vs. M/S COTHAS COFFEE CO. HAVING ITS REGISTERED OFFICE AT NO.609

Referred Judgements :-

JUDGEMENT

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