RAJAMMA @ CHINNATHAYI, W/O. LATE GANESHAN AGED ABOUT 64 YEARS R/AT. C/O. GURUVAPPA COMPOUND D.NO.2 Vs. SMT. ASHA DSOUZA, W/O. RONALD DSOUZA AGED ABOUT 36 YEARS BEHIND DEREBAIL CHURCH PRASHANTH NAGAR, MANGALORE

JUDGEMENT

(1.) This appeal is directed against the Judgment and Order passed by the Motor Accident Claims Tribunal, Mangalore, [the Tribunal', for short] in MVC No. 1542/2010.

(2.) Briefly stated the facts are:

(3.) Sri. K. Ranjan Kumar, Learned Counsel appearing for the appellant, assailing the impugned Judgment and order would contend that the Tribunal awarded a meager compensation under different heads brushing aside the evidence placed on record, more p icularly, the aged lady had suffered head injury as well as six fractures on her face which was evident from Exhibit.P3 and medical records.