LAWS(KAR)-2016-6-196

THE ASSISTANT EXECUTIVE ENGINEER, CAUVERY NEERAJ VARI NIGAM LIMITED, KIKKERI, MANDAYA DISTRICT AND ANOTHER Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLANT AUTHORITY, BANGALORE AND OTHERS

Decided On June 21, 2016
The Assistant Executive Engineer, Cauvery Neeraj Vari nigam Limited, Kikkeri, Mandaya District and another Appellant
V/S
The Deputy Labour Commissioner and Appellant Authority, Bangalore and others Respondents

JUDGEMENT

(1.) Heard Sri K.S. Bheemaiah, learned Counsel appearing for petitioners. Perused the records.

(2.) The only issue which arises in these writ petitions is:

(3.) Respondent-workman filed an application for grant of payment of gratuity. Controlling Authority by Order dated 11-9-2015 - Annexure-A allowed the application and directed writ petitioners herein to pay a sum of Rs. 2,12,100-00 with interest at 10% quantified at Rs. 22,372-00 and in all petitioners herein were directed to pay a sum of Rs. 2,34,472-00 to respondent-workman.