(1.) Rule.
(2.) Mr. H.T. Narendra Prasad, learned AGA waives notice of Rule.
(3.) Mr. Balagangadhar, learned Counsel appears for respondent No. 2 and waives notice of Rule.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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