(1.) Though this petition is listed in Preliminary Hearing - 'B' Group, the same is heard for final disposal.
(2.) Issue Rule.
(3.) This petition is filed challenging dismissal of I.A.No.V under Order 1 Rule 10 read with Section 151 CPC in O.S.No.1573/2008 by the Trial Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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