(1.) This appeal is directed against the judgment and award passed by the Motor Accident Claims Tribunal, Bijapur in MVC No. 821/2006.
(2.) The facts in brief are:
(3.) Heard the learned counsel for the parties and perused the material on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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