HEAVEN INN(BAR ATTACHED) Vs. STATE OF KARNATAKA

Referred Judgements :-

HEYDON [REFERRED]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED]
KONDURI BUCHIRAJALINGAM VS. STATE OF HYDERABAD [REFERRED]
ORIENT WEAVING MILLS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED]
EAST INDIA TOBACCO CO VS. STATE OF ANDHRA PRADESH; IN BOTH THE APPEALS [REFERRED]
KHYERBARI TEA CO LIMITED KHYERBARI TEA CO LIMITED VS. STATE OF ASSAM:DESSAI AND PARBUTTIA TEA CO LTD [REFERRED]
N VENUGOPALA RAVI VARMA RAJAH VS. UNION OF INDIA [REFERRED]
JAIPUR HOSIERY MILLS PRIVATE LIMITED JAIPUR VS. STATE OF RAJASTHAN [REFERRED]
VIVIAN JOSEPH FERREIRA DR J EHANGIR RUSTOM SETHNA VS. MUNICIPAL CORPORATION OF GREATER BOMBAY:MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED]
S KODAR INDIAN MOTORS PARTS AND ACCESSORIES LIMITED SUNDRAM INDUSTRIES P LIMITED UPPER INDIA TRADING P LIMITED THE CENTURY RAYON SALES DEPOT SALEM THE ASSOCIATED CEMENT CO LIMITED TAMIL NADU THE GENERAL ELECTRIC CO OF INDIA VS. STATE OF KERALA:STATE OF TAMIL NADUS:STATE OF TAMIL NADU:THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT MADRAS:STATE OF TAMIL NADU [REFERRED]
INCOME TAX OFFICER SHILLONG VS. R TAKIN ROY RYMBAI [REFERRED]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED]
STATE OF KARNATAKA VS. HANSA CORPORATION [REFERRED]
K M MOHAMAD ABDUL KHADER FIRM VS. STATE OF TAMIL NADU [REFERRED]
KERALA HOTEL AND RESTAURANT ASSOCIATION STATE OF TAMIL NADU HOTEL ARATHY VADAKKANCHERRY VS. STATE OF KERALA:SANGU CHAKRA HOTELS PRIVATE LTD:STATE OF KERALA [REFERRED]
SHASHIKANT LAXMAN KALE VS. UNION OF INDIA [REFERRED]
TATA MOTORS LIMITED VS. STATE OF MAHARASHTRA [REFERRED]
STATE OF TAMIL NADU VS. P KRISHNAMURTHY [REFERRED]
STATE OF U P VS. DEEPAK FERTILIZERS AND PETROCHEMICAL CORPORATION LTD [REFERRED]
SHANTILAL VS. STATE OF KARNATAKA [REFERRED]