LAWS(KAR)-2016-4-151

SITABAI Vs. MANAGING DIRECTOR, NEKRTC, CENTRAL OFFICE, GULBARGA

Decided On April 01, 2016
SITABAI Appellant
V/S
Managing Director, Nekrtc, Central Office, Gulbarga Respondents

JUDGEMENT

(1.) Heard the learned counsel for the parties.

(2.) This appeal is directed against the judgment and award passed by the Motor Accident Claims Tribunal, Vijaypur, in MVC No. 1109/2013.

(3.) The appellants are the widow and children of the deceased Bhimashingh, who died due to the grievous injuries sustained in the road traffic accident which occurred on 23.06.2013. On the claim petition filed by the appellants/claimants, the Tribunal awarded the total compensation of Rs. 3,84,000.00 along with interest at 6% per annum. Being dissatisfied, the appellants are before this Court.