REGENT COMPUTRONICS PVT. LTD.

Lakshmi Nagaraj Appellant

V/S

A. Prasad Rao And Ors. Respondents

Referred Judgements :-

BHAGWAN KAUR W/O. BACHAN SINGH V. KARTAR KAUR W/O. BACHAN SINGH AND OTHERS [REFERRED TO]
GURO VS. ATMA SINGH [REFERRED TO]
RAMABAI PADMAKAR PATIL VS. RUKMANIBAI VISHNU VEKHANDE [REFERRED TO]
SRIDEVI VS. JAYARAJA SHETTY [REFERRED TO]
APOLINE DSOUZA VS. JOHN DSOUZA [REFERRED TO]
LALITABEN JAYANTILAL POPAT VS. PRAGNABEN JAMNADAS KATARIA [REFERRED TO]
S R SRINIVASA VS. S PADMAVATHAMMA [REFERRED TO]

JUDGEMENT

(1.) Being aggrieved by the dismissal of O.S. No. 3207/2000 by judgment and decree dated 25.04.2009 on the file of XX Addl. City Civil Judge, Bangalore, this appeal is preferred by the appellant/plaintiff.

(2.) The parties to this appeal are referred to their ranks before the trial court: -

(3.) The trial court framed the following issues: -

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LAKSHMI NAGARAJ Vs. A. PRASAD RAO AND ORS.

Referred Judgements :-

JUDGEMENT

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