REGENT COMPUTRONICS PVT. LTD.

SANGLI BANK LIMITED Appellant

V/S

BHIMAPPA Respondents

Referred Judgements :-

ISWAR BHAI C. PATEL @ BACHU BHAI PATEL VS. HARIHAR BEHERA [REFERRED TO]
NARAYANAN VS. KUMARAN AND OTHERS [REFERRED TO]
BHOGI RAM VS. KISHORILAL [REFERRED TO]
MST. SUGANI VS. RAMESHWAR DAS AND ANOTHER [REFERRED TO]
VIDHYADHAR VS. MANKIKRAO [REFERRED TO]
JANKI VASHDEO BHOJWANI VS. INDUSIND BANK LTD [REFERRED TO]
GURDEV KAUR VS. KAKI [REFERRED TO]

JUDGEMENT

(1.) THE Sangli Bank Limited, the appellant in all these appeals, aggrieved by the common Judgment dated 19-6-2004 of the District Judge, Bagalkot in LAC Appeal Nos. 268 to 288 of 2001, confirming the common order dated 27-5-2000 of the Addl. Civil Judge (Sr. Dn), Jamkhandi, dismissing LAC Nos. 2111 to 2131 of 1998, has presented these appeals.

(2.) THE panorama of the factual position is:-

(3.) FURTHER Opponent No. l proves that it's claim is well within time?

Click here to view full judgment.

SANGLI BANK LIMITED Vs. BHIMAPPA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address