(1.) I.A.No.I/06 is filed for amendment pertaining to convert the claim petition in MVC.No.1167/1996, from Section 163A to Section 166 of M.V.Act, 1988.
(2.) I.A.No.I/06 is allowed. The respondents to carry out the amendment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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