DADEPEER A PEERAJADE Vs. VICE CHANCELLOR AND CHAIRMAN OF SELECTION COMMITTEE UNIVERSITY OF AGRICULTURAL

JUDGEMENT

(1.) WRIT petition by a person who had aspired to fill up the post of Assistant Professor cadre (ICAR Schemes) in the subject as notified for being filled up by the University of Agricultural sciences, Bangalore (for short, 'the University') in terms of its Notification No. AO/rt/1129/2004-05, dated 13th December, 2004, published in the Karnataka Gazette, dated 30th December, 2004 (copy at Annexure-E to the writ petition ).

(2.) THE petitioner had applied to the post of Assistant Professor in Genetics and Plant Breeding, there were as many as three posts available in this subject, out of which one post had been reserved for persons belonging to IIB-1 category.

(3.) IT is the claim of the petitioner that he is one qualified for seeking this post as against the said reserved category and being an eligible candidate in terms of the qualifications prescribed and indicated in the very notification, which, for the post, reads as under: ii. Assistant Professor Grade Posts (ICAR Schemes)Scale of Pay Rs. 8000-275-13500 si. No. Subject No. of posts Roster 1. X X X 2. X X X 3. Genetics and Plant breeding 3 Current: 3 posts IIB-1, GM-2 (W-1)